The Supreme Court is likely to resume physical hearing of cases from September 1 in a limited manner. According to apex court sources, the physical hearing of cases will be held in matters requiring lengthy hearings on Tuesday, Wednesday and Thursday.
However, the top court will continue with virtual hearings on Monday and Friday, which are miscellaneous days and number of matters listed before the benches are high.
With the onset of COVID-19 pandemic, the top court has been conducting virtual hearing of the cases and several representations have been made by the Supreme Court Bar Association (SCBA) and Supreme Court Advocate on Record Bar Association (SCAORA) to the Chief Justice N V Ramana for resuming physical hearing in the courts.
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