The President of India has appointment Shri Justice Mamidanna Satya Ratna Sri Ramachandra Rao as Acting Chief Justice of the Telangana High Court. The notification issued by the Ministry of Law and Justice notifies that -
“In exercise of the powers conferred by Article 223 of the Constitution of India, the President is pleased to appoint Shri Justice Mamidanna Satya Ratna Sri Ramachandra Rao, senior-most Judge of Telangana High Court, to perform the duties of the office of the Chief Justice of that High Court with effect from the date Kumari Justice Hima Kohli relinquishes the charge as Chief Justice of the Telangana High Court.”
The notification further notifies that Shri Justice Mamidanna Satya Ratna Sri Ramachandra Rao, senior-most Judge of Telangana High Court will hold the office of Chief Justice of Telangana High Court from the date as Kumari Justice Hima Kohli relinquishes the charge as Chief Justice of the Telangana High Court consequent upon her appointment as Judge of the Supreme Court of India.
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