Saturday, 25, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

सम्यक्-अनुक्रम-धारक से हक व्युत्पन्न करने वाला धारक, NI Act, Section 53 ( NI Act, Section 53. Holder deriving title from holder in due course )


 

सम्यक्-अनुक्रम-धारक से हक व्युत्पन्न करने वाला धारक -- परक्राम्य लिखत का वह धारक, जिसे सम्यक्-अनुक्रम-धारक से हक व्युत्पन्न हुआ है, उस लिखत पर उस सम्यक्-अनुक्रम-धारक के अधिकार रखता है ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter