August 31st, 2018:
An ILS Pune 2010 alumnus, Rauta was running her media and entertainment laws blog since December 2017 after leaving Naik, where she had started her legal career.
She has advised studios, broadcasters, production houses, talent management companies, music labels, content aggregators, digital platforms, celebrities, e-commerce platforms, event organizers and film trade associations, structures transactions and also practices media and entertainment litigation, according to ANM’s press release.
ANM managing partner Nidhish Mehrotra commented in the release: “She is an accomplished lawyer with an in-depth expertise and deep sense of passion towards the law, which will further accelerate the growth of the practice, especially to scale newer heights in international jurisdictions.”
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