Alliance School of Law, Alliance University, is approved by the Bar Council of India (BCI), New Delhi. The school has been instrumental in facilitating engagements with various sections of society for deliberations over a variety of socio-legal issues through publications of its flagship journal, International Journal of Law and Social Sciences, which provides a strong research base to the school of law.
The National Workshop on Drafting, Pleading, and Conveyancing 2025 aims to equip law students and young professionals with essential legal skills through expert guidance from renowned practitioners. This workshop shall bridge the gap between theoretical learning and real-world application by focusing on drafting precise legal documents, constructing persuasive pleadings, and navigating conveyancing procedures. Participants will receive hands-on training, enhancing their legal writing, courtroom advocacy, and confidence in handling legal documents. This is a valuable opportunity to refine skills critical for a successful legal career, ensuring accuracy, clarity, and effectiveness in legal practice.
E-certificates will be provided to all the registered attendees.
Blended (Zoom)
All Law Students
1.Dates: Last Date of Registration and Payment April 15, 2025
2. Fees: The registration fee is Rs. 200 for external participants.
4. Link: The link for registration will be open till 23.59hrs on 15th April 2025.
General Query: In case of any query regarding the workshop, kindly reach out to upankar.chutia@alliance.edu.in
Ms. Chetana- +91 807556649
Mr. Bhalavignesh- +91 9342455922
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