The Firm’s collective strength now stands at 182 Partners and 17 Counsels across its seven offices in India.
New Delhi, June 25, 2024: Shardul Amarchand Mangaldas & Co (SAM & Co), one of India's leading full-service law firms, is pleased to announce the elevation of several exceptional lawyers to the positions of Salaried Partner, Salaried Partner-Designate and Counsel. Out of the 22 elevations, 14 are women, representing 63% of the cohort, reaffirming the firm’s commitment to diversity.
The newly elevated Partners and Counsels bring a diverse range of expertise and industry knowledge to the leadership team of Shardul Amarchand Mangaldas & Co. Their collective proficiency and client-focused approach will further enhance the firm’s capabilities and its ability to address complex legal challenges.
These promotions include lawyers as mentioned below:
Salaried Partners:
|
Sr. No.
|
Name
|
Practice Area
|
City
|
|
1
|
Aayush Nagpal
|
Tax
|
Delhi
|
|
2
|
Ankita Kumar
|
Infrastructure, Energy and Project Finance
|
Delhi
|
|
3
|
Apurva Zutshi
|
General Corporate
|
Delhi
|
|
4
|
Akshay Sachthey
|
General Corporate
|
Delhi
|
|
5
|
Atika Vaz
|
Dispute Resolution
|
Mumbai
|
|
6
|
Atreyee Sarkar
|
Competition Law
|
Delhi
|
|
7
|
Dhananjai Charan
|
Banking & Finance
|
Mumbai
|
|
8
|
Hardik Thakker
|
General Corporate
|
Mumbai
|
|
9
|
Meghna Nachappa
|
General Corporate
|
Mumbai
|
|
10
|
Niyati Gandhi
|
Dispute Resolution
|
Mumbai
|
|
11
|
Priya Awasthi
|
Capital Markets
|
Mumbai
|
|
12
|
Roma A. Das
|
General Corporate
|
Delhi
|
|
13
|
Shreya Jain
|
Dispute Resolution
|
Mumbai
|
|
14
|
Supritha Prodaturi
|
Competition Law
|
Delhi
|
|
15
|
Suruchi Kumar
|
General Corporate - Employment law
|
Delhi
|
Salaried Partner-Designate:
|
Sr. No.
|
Name
|
Practice Area
|
City
|
|
1
|
Vishal Nijhawan
|
General Corporate (Compliance & Regulatory)
|
Delhi
|
Counsels:
|
Sr. No.
|
Name
|
Practice Area
|
City
|
|
1
|
Amee Rana
|
Dispute Resolution
|
Delhi
|
|
2
|
Ankit Goel
|
General Corporate
|
Delhi
|
|
3
|
Avlokita Rajvi
|
Dispute Resolution
|
Delhi
|
|
4
|
Juhi Gupta
|
Dispute Resolution
|
Delhi
|
|
5
|
Rishabh Jaisani
|
Dispute Resolution
|
Mumbai
|
|
6
|
Trishita Dasgupta
|
Capital Markets
|
Delhi
|
Commenting on the promotions, Dr. Shardul S. Shroff, Executive Chairman, said, “On behalf of the Firm, I wish to welcome and congratulate each of these exceptional lawyers to the positions of Salaried Partner and Counsel. Their achievements are a testament to their collective dedication to excellence in all that we do for clients. Each of them has a diverse set of strengths and expertise to support our clients and our Firm. I am looking forward to seeing them grow and succeed in their new roles.”
In a joint statement, Managing Partners Pallavi Shroff and Akshay Chudasama said, “We are immensely proud to announce the elevation of these outstanding individuals to the positions of Partner and Counsel. These promotions reflect our strategic growth and our commitment to delivering excellence in legal services. Our new Partners and Counsels bring a wealth of experience and a deep understanding of the legal landscape, further strengthening our capabilities to serve our clients."
Shardul Amarchand Mangaldas & Co continues to lead in providing top-tier legal services across various sectors, including corporate, litigation, real estate, intellectual property, and more. The Firm’s dedication to client service, legal innovation, and professional development remains at the core of its success.
