Long Term Internship Opportunity @NITYA Tax Associates, Delhi: Apply by May 20

About the Organisation

Nitya Tax Associates (NITYA) is a boutique law firm specializing in the entire spectrum of Indirect taxes and other allied laws.

Nitya Law Associates is offering a long term internship for a minimum duration of 6 months. The intern will get an opportunity to work with TAX Lawyers and Chartered Accountants.

Type of Internship

Long term Law Interns

Number of Interns Required

3-4 (three-four)

Location

Delhi, India

Who can Apply?

• Delhi/NCR region law students will be preferred.
• Students should be pursuing a full-time law degree

Education Qualification:

• A law student in 2nd/3rd years of 3 years LLB course
• A law student who has completed his/her 2nd year in 5 years of law integrated course.

Essentials:

• Technical (Basic) knowledge of GST, customs, other indirect tax and allied laws.
• Working knowledge of Microsoft Office Suite.
• Good communication skills (written and spoken English).

Stipend

Rs. 5000 – Rs. 10,000/-

Duration of Internship

The internship starts from mid-July or August 2019 for a minimum of 6 months.

Application Procedure

Mail the resume and cover mail to rakhi.sil[at]nityatax.com. The subject line should be ‘Long term law internship’.

Deadline: 20th May 2019

Contact Info

rakhi.sil[at]nityatax.com

Official Links

The website link is here. 

For full details, click here.