Lex Panacea is inviting applications for internships from students enrolled in a recognised Law Programme.Interns at Lex Panacea will have the opportunity to:
Interns will work primarily with one of Designated Partners of Lex Panacea and are required to indicate their preference while submitting the Internship Application Form. A brief description is provided below:
Location: B-199, LGF, Lajpat Naga-1, New Delhi-110024.
Duration: 4 weeks (from 1st to 30th November 2018).
(Application pertaining to the notified period will only be entertained)
Timings: 10:00 a.m. to 07:00 p.m. (flexible)
Areas of Practice: Intellectual Property, Commercial Disputes, Corporate Disputes, Arbitration, Corporate Advisories, Civil Disputes, Criminal Disputes, Consumer Forum etc.
Eligibility: Students in their final year of law program would be preferred.
Responsibility: Intern’s responsibilities would be to assist in research, drafting, court visits, corporate compliance etc.
How to apply: Interested Candidates can mail their CV at: lnternlex@gmail.com [with their CV attached.]
Last date to apply: 28th October, 2018.
Note: No Stipend for one month interns but if they want to pursue, stipend can be Considered with subject to productivity of their previous work.
For any further details, you can E-mail us or call us at 011-40195331.
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