Internship Opportunity for law students with Centre for Trade and Investment Law (CTIL): Applications Open!

Relevant Details

• The Ministry of Commerce and Industry of the Government of India established the Centre for Trade and Investment Law (CTIL) in 2016 with the goal of enhancing India’s international trade and investment law capabilities. The Centre is part of the Indian Institute of Foreign Trade’s Centre for Research in International Trade (CRIT).
• Undergraduate and postgraduate law students can participate in internships at the Centre for Trade and Investment Law to obtain practical experience in international trade and investment law issues.
• An internship at CTIL is a great way to learn about new areas of international trade and investment law and can help you advance your career.

Objective of the Internship

At CTIL’s Research Division, interns focus on a variety of subjects in international economic law and policy, such as WTO covered agreements, preferential trade agreements, international trade rules, and international investment law.

Eligibility Criteria

• Students studying law at the undergraduate and graduate levels are eligible.
• Students who are nearing the end of their academic careers
• Students who have completed WTO law and Public International Law courses will be given priority.

Relevant Links

Official Page

Applying to the position