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Malaysian Court Rules Former PM Najib Razak's 1MDB Trial Will Proceed


Najib Razak.jpg
11 Nov 2019
Categories: International News

Former Prime Minister of Malaysia Najib Razak's first trial linked to the 1MDB scandal will proceed after a judge ruled Monday that prosecutors had made a sufficient case, boosting efforts to bring him to justice over the mammoth fraud.

The Ex-Leader must enter his defence on 7 charges related to the theft of 42 million ringgit (USD 10.1 million) from a former unit of sovereign wealth fund 1MDB, judge Mohamad Nazlan Mohamad Ghazali told the High Court in Kuala Lumpur.

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