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Hong Kong set to discuss sweeping emergency laws as further protests planned


Hong Kong Protests, pic by:Nikkei Asian Review
04 Oct 2019
Categories: International News

On Friday, Hong Kong’s Govt is expected to discuss sweeping Emergency Laws that would include banning face masks at protests, two sources told Reuters, an unprecedented move to ease months of violent unrest in the Chinese-ruled city.

Demonstrations are planned on Friday against any potential anti-mask law, with multiple protests also expected over the weekend as activists denounce the Police shooting of a teenaged secondary school student on Tuesday.

Police said the Officer involved in the shooting acted in self-defense because his life was under threat. The teenager, the first protester hit by live fire during months of unrest, is in hospital in a stable condition.

Invoking Emergency Law would allow Beijing-backed Hong Kong leader Carrie Lam to make any regulations she considers in the public interest, including censorship of the media and control of transport.

The Government’s move comes after activists rampaged across the former British colony in recent months, setting fires, blocking roads and vandalizing shops and metro stations.

Growing opposition to the Hong Kong Government has plunged the financial hub into its biggest political crisis in decades and poses the gravest popular challenge to Chinese President Xi Jinping since he came to power in 2012.

Riot Police moved into Districts across Hong Kong overnight, firing tear gas at a chanting crowd in a residential area, while rail operator MTR Corp shut several stations as violence escalated.

All stations were operating normally on Friday morning.

Any implementation of Emergency Law could further antagonize demonstrators already angry at what they perceive as creeping interference by Beijing in their city’s affairs despite a promise of autonomy in the “one country, two systems” formula under which Hong Kong returned to China in 1997.

China dismisses accusations it is meddling and has accused Foreign Governments, including the United States and Britain, of stirring up the anti-China sentiment.

Police, who have responded to petrol bomb-throwing protesters with tear gas, water cannon and, on Tuesday, live ammunition, had urged the Govt to impose curfews to help maintain public order.

The Government declined to comment on whether it was considering imposing Emergency Laws, stating they would study existing legislation to cope with the protests.

Authorities have already loosened guidelines on the use of force by police, according to documents.

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