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ADR Competition by Kerala Law Academy Law College [Online; Oct 12-14]: Register by Sep 25


Alternative Dispute Resolution.jpg
08 Aug 2022
Categories: Fests, MUNs and Other Competitions

About Kerala Law Academy Law College

The Kerala Law Academy Law College (KLA), established in 1966 is a Centre for legal studies, legal research and law reforms. The College is affiliated with the University of Kerala.

About the Competition

Amidst the COVID-19 pandemic, the 3rd National ADR Competition hosted by the Kerala Law Academy will be held via virtual mode on 12th October 2022 from the Kerala Law Academy Campus, Peroorkada, Thiruvananthapuram, Kerala.

The competition is conducted through the online platform ZOOM. All the participating teams should have good access to the internet and be able to access the above said online platform at the scheduled dates and time. This is a mandatory requirement for participation.

Eligibility

  • The competition is open to all Law Colleges/Law Schools, Faculties/Universities, and Departments of Law in India recognized by the Bar Council of India.
  • Students doing post-graduation in law and students undergoing correspondence courses are not eligible to participate in the Competition.
  • Only one team from each participating institution shall be registered for the competition.

Competition Procedure

  • Hypothetical problems with the legal subject matter and disputes may be assimilated and developed into the role-playing format through imagination and the individual skill of the participants.
  • Separate problems are provided for each round.
  • Problem No.1 is for the preliminary round. Problem No. 2 is for the semi-finals and Problem No. 3 is for the finals.
  • In the semi-finals and finals, the rapporteurs of the competing teams will be exchanged. Therefore, there will also be an advance exchange of memorials.
  • Roleplay shall be based on real situation performance by the complainant/claimant, respondent, and rapporteur respectively according to the opted ADR methodology. A congenial methodology shall be selected.

Mode

  • The competition is conducted through the online platform ZOOM.
  • The Meeting ID, Password, and Link will be communicated to the teams via email 25 to 15 minutes before each round in which they are participating.

How to Register

  • Only one team per College/Institution shall be permitted to take part in the Competition.
  • Provisional Registration – Institutions/Teams interested in participating in the Competition can provisionally register by sending an e-mail to klaadr2022@gmail.com
  • Direct Registration – The team intending to participate must register by submitting the duly filled Proforma provided on the link at the end of this post by making an online payment of the registration fee.

Registration Fee

INR 2,500/- per team (Includes the cost of taking a Printout of the Script Memorandum).

Important Dates

  • Last date to Register: September 25, 2022
  • Allotment of Team Codes: October 2, 2022
  • Submission of Memo Script: October 5, 2022
  • Dates of the Competition: October 12-14, 2022

Important Links

Awards & Prizes 

  • Best Team: Rs 15,000/-
  • Second Best Team: Certificate of Honour
  • Best Counsellor: Certificate of Honour
  • Best script format: Certificate of Honour
  • Every participant will be awarded a certificate of participation.

Contact Details

In case of any queries, please write to klaadr2022@gmail.com OR contact any of the following:

  • Mrs Priya M.K – 9633311359 (Faculty Convenor) OR Anagha. S – 6238376060 (Student Convenor)

Click here to register for the ADR Competition by the Kerala Law Academy Law College



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