Essay Competition on Expansion of the Reservation System in India by GNLU: Submit by Nov 26

About GNLU

The Gujarat National Law University is a public law school and a National Law University established under the Gujarat National Law University Act, 2003 in the state of Gujarat.

About the Competition

GNLU Centre for Constitutional and Administrative Law (CCAL) is celebrating Constitution Day on 26th November 2022 by conducting an Essay Competition.

Topic

Expansion of the Reservation System In India and the Constitutional Framework.

Eligibility

Only for UG & PG Law students.

Submission Guidelines

• Manuscripts must be the result of original research.
• Submissions of previously published works will not be accepted.
• Manuscripts should be submitted in Times New Roman with font size 12, line spacing 1.5’; justified, with margins of 1.5 to the left and 1.0 on all sides.
• The submission should be made in text files or files in .doc or .docx format (such as from Microsoft Word or Open Office). We do not accept files in pdf format.
• Citation style to be followed is Oscola (4th Edition).
• The word limit of the article is 3000-5000.
• Co-authorship upto 2 persons allowed.

Prizes

• 1st Prize to Best Essay: 10,000 (INR) Cash Prize .
• 2nd Prize to Second Best Essay: 5,000 (INR) Cash Prize.
• 3rd Prize to Third Best Essay: 3,000 (INR) Cash Prize.

Submission Deadline

November 26, 2022

Contact Information

In case of any queries, please contact ccal[at]gnlu.ac.in

Click here to submit