About Modern Law College: The college was established by the Society in the year 2003 at Ganeshkhind, Pune-16 with an object of imparting quality based legal education.
About Govind Ramnath Kare College of Law: The college was established in the year 1979 when acute need was felt to enable aspirants from South Goa to pursue legal education without having to travel to far away Panaji for the same.
Modern Law College in association with Govind Ramnath Kare College of Law is organising an International Conference on Emerging Trends of Human Rights Violation: Contemporary Social-Legal Issues.
Human rights are “commonly understood as inalienable fundamental rights to which a person is inherently entitled simply because she or he is a human being.”
We invite the papers around the following themes:
Original unpublished research papers are invited from academicians, practitioners, researchers, scholars and students on the above-mentioned objectives and related areas on above-mentioned themes.
Students:
Indian: Rs. 500
Foreigners: $13
PhD Scholars, Professionals, Academicians etc and Others:
Indian: Rs.1500
Foreigners: $ 24
Conference fees includes: Kit, Breakfast and Lunch, excluding accommodation. Payment shall be made by way of DD drawn in favour of Principal, Modern Law College, Pune, 16.
Asst. Prof. Shital Keskar, Modern Law College: +91 9067741089
Asst. Prof. Deepali Kamble, Modern Law College: +91 9970153055, +91 8668383080
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