*LatestLaws.com is a proud Media-Partner of 1st Edition of the National Negotiation Competition, 2022 organised by Young Negotiators Club to be held on Nov 25-27th*

About the Organization

The Young Negotiators Club focuses on knowledge exchange and providing high-level strategic support around the most difficult business negotiation challenges. YNC India is helping to educate law students to learn in the most effective manner by improving their skills. YNC India is dedicated to expand and connect negotiators for a common cause through the most enlightening experience and boost their career like never before.

The Negotiation Competition

Young Negotiators Club (YNC India) is working to push the limits to educate the upcoming generation of legal professionals to comprehend the value of the Alternative Dispute Resolution mechanism in this fast-paced era. YNC India presents an opportunity for the law students to hone their skills in the area of Negotiation and build requisite skills required to be a good negotiator.

Our first edition is aimed at imparting knowledge and helping students learn requisite skills under the guidance of professional negotiators, who are renowned and have vast experience in the field. Today, Negotiation is emerging and we are sure that this competition will add to your learning and will help you in the professional phase of life.

Eligibility and Fee Details

Each Participant must be a current law student, enrolled bonafide on a regular basis in an Undergraduate LL.B. Degree Course or its equivalent conducted by any recognized institute. A recognized institution shall be entitled to send only three teams to the competition. The registration fee for the competition is set at INR 3000.

Team Composition

A team shall consist of 2 participants who shall act as a “Client” and “Counsel” in the Competition.

Registration Procedure

For Provisional Registration, click here.

Platform

Skype

Awards

  •  Winning Team
  • Runner up Team
  • Best Negotiating Team in Preliminary Round

Prize include internship opportunity with PSL Advocates & Solicitors, AKS Partners and cash awards upto INR 20,000.

Important Dates

  • Last Date for Provisional Registration: October 25, 2022
  • Last Date for Registration: November 05, 2022
  • Release of Competition Proposition: November 15, 2022
  • Last Date for Seeking Clarifications: November 20, 2022
  • Date of Competition Rounds: November 25 – November 27, 2022

For Brochure- Click Here

For any further clarification, please refer to the rulebook. In case of any queries, please contact at info.yncindia@gmail.com.

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