*LatestLaws.com is a proud Media Partner of the 1st Bennett International Moot Court Competition to be held from 5th-7th April 2024 in collaboration with the University of Waikato, New Zealand*

ABOUT BENNETT UNIVERSITY (TIMES GROUP)

Bennett University has been established by the ‘Times Group’, India’s largest media conglomerate through Act No. 24 of 2016 passed by the Government of Uttar Pradesh. The University at present offers unique inter-disciplinary and contemporary courses through its Schools of Engineering and Applied Sciences, Management, Law, and Media & Liberal Arts. In addition, the University has also established the Centers for Innovation & Entrepreneurship and External Relation & Executive Education. Bennett University has excelled as the frontline multi and inter-disciplinary university establishing partnerships with, Babson College, Georgia Institute of Technology, EDX.org etc.

ABOUT THE SCHOOL OF LAW

Bennett University established the School of Law with a vision to strive for excellence in teaching, research, and advocacy towards Justice for all by shaping thought leaders in public policy of National and International dimensions. The school at present is offering B.A.LL.B. (Hons.), B.B.A.LL.B. (Hons.), LL.M. and Ph.D. program and imbibes the best practices in terms of curriculum, pedagogy, innovation in teaching methods. Invested and promoted by the largest media enterprise, the School of Law is committed to educating the pioneers of the future through leaders in the field of law, the ones who can think out loud and clearly on the matters of justice and progress. 

1st   BENNETT INTERNATIONAL MOOT COURT COMPETITION, 2024

The world is increasingly interconnected, and the need for a deep understanding of international law has never been more pressing. Bennett University is taking the lead in fostering the next generation of legal minds with a passion for international affairs. The competition is set to welcome teams from around the world, bringing together bright legal minds to engage in thought-provoking debates and rigorous legal analysis. Our theme for this competition is "International Criminal Law," a multifaceted area that plays a pivotal role in maintaining peace, resolving conflicts, and upholding justice in the international arena. As participants, you will have the opportunity to grapple with real-world legal dilemmas, hone your advocacy skills, and immerse yourself in the intricacies of international treaties, conventions, and case law. The Bennett International Moot Court Competition promises to be a trailblazing event that fosters intellectual growth, cross-cultural understanding, and a profound appreciation for the significance of international law.

Bennett University has established itself as the pioneer in the field of higher education and it is a privilege to seek your support for the cause of higher education. In this regard, Bennett School of Law proposes for academic collaboration interallia in the form of internship, placement, scholarship endowment funds and and sponsorship for 1st Bennett International Moot Court Competition, 2024 (BIMCC) in collaboration with University of Waikato, New Zealand from 5th to 7th April 2024 with a total budget of Rs 10 Lakh and Prize money of Rs. 1,45,000 for Winner, Runners up and individual performance. This event promises to be a landmark in legal education, offering a platform for students to engage in high-level moot court competitions and showcase their legal acumen. One of the major objectives of the Moot Court Competition is to recognise and promote the interdisciplinary study of law. Please find attached brochure and other required details. 

Participation in such events not only enriches our academic experience but also contributes significantly to our professional development. It allows us to apply theoretical knowledge to practical scenarios, improve our critical thinking abilities, and build valuable connections within the legal community. Furthermore, it enhances the reputation of our institution and demonstrates our commitment to excellence in legal education. To ensure the success of our participation, we are seeking sponsors who share our commitment to legal education and who would be willing to support us in this endeavour.

The details of the last three editions of the Bennett National Moot Court Competition can be accessed through the links below:

V edition, 2023https://www.bennett.edu.in/schools/school-of-law/moot-court/

IV edition, 2022 -https://www.bennett.edu.in/schools/school-of-law/moot-court/ 

III edition, 2021 -https://www.bennett.edu.in/schools/school-of-law/3rd-bennett-national-moot-court-competition-2021/ 

School of Law, MCC request to seek sponsorship for this prestigious 1st Bennett International Moot Court Competition 2024, in the form of event sponsorship,  prize sponsorship or any other way.  In case of any further details or queries, please feel free to Contact bnmcc@bennett.edu in or Dr. Sanya Yadav, Faculty Convenor, at +91 8290585914 & Prof. Nishi Kant, Co- Convenor at +917024934888 and Ms. Osheen Jain, Student Co-Convenor at +91 6262702609, Moot Court Committee.

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