*LatestLaws.com is a proud Media-Partner of the 3rd International Conference on 'Law and Technology: Shaping Legal Paradigms in the Digital Era' organized by NorthCap University in collab with NLU Delhi*
ABOUT EVENT
Title: Law and Technology: Shaping Legal Paradigms in the Digital Era
Date of Event: 15 -16 March, 2024
Last Date of Submission: 20th February 2024
Mode: Hybrid
Collaborators: Centre for Cyber Laws, National Law University, Delhi, and Faculty of Law, UDF Centro Universitario, Brazil
For Detailed Brochure, Click Here
About The NorthCap University
The NorthCap University (formerly ITM University) was founded in 1996, to promote excellence in Technical and Management education by Educate India Society, registered under the Registration of Societies Act of 1860. The University imparts education in undergraduate and postgraduate programmes in engineering, management, sciences and law. It is recognized by various government and regulatory bodies for teaching and awarding degrees. The University is approved by the University Grants Commission (UGC) and recognized by the Bar Council of India (BCI). In the continuous pursuit of excellence, the University has entered a tripartite tie-up with Arizona State University (USA) and Cintana Education. This collaborative endeavor aims to ensure success for every NCU student in the digital economy as they would be exposed to enhanced curricula, global programs, and expanded research collaborations.
About the School of Law
The School of Law at The NorthCap University offers 5-year BBA. LL.B. (Bachelor of Business Administration and Bachelor of Legislative Law), 3-year LL.B., 1-year LL.M. (Master of Laws) and Ph.D. programmes through which students are equipped to face the new challenges and dimensions of the legal profession, current trends and demands of the industry. Ranked among the top universities in India, the School of Law is recognized and approved by the Bar Council of India (BCI). The School has continually strived to achieve excellence in legal education through interactive teaching learning process, opportunities in clinical legal education, exposures to the legal profession through internships and externships, industry ready curricula and innumerable opportunities to interact with the stalwarts in the legal profession. As a testament to its excellence the School has been ranked No. 1 Law School in the State of Haryana by the Global Human Resource Development Centre (GHRDC), New Delhi and has also received the Gold Badge by QS I-GAUGE.
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