Shardul Amarchand Mangaldas (SAM) partner Dhruv Dewan is set to go independent as a litigator in Delhi, we understand authoritatively from sources.

He will be starting an independent practice in the next month or two, after the end of his notice period.

The NLIU Bhopal 2004 graduate specializes in commercial disputes and had started his career at Amarchand Mangaldas as it then was.

We understand that he had acted for Tata Sons in its Cyrus Mistry dispute, begun in 2016.

He had been promoted to partner in 2013. He declined to comment when contacted.

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Source: Legally India