The Supreme Court has approved the use of A4 size papers for filing documents, with print on both the sides.Presently, Court documents are normally filed with print on one side.
The decision to opt for double-sided court documents was taken in environmental interest, in a meeting of the Committee for Rationalization of Use of Papers in the Supreme Court of India and for Introduction of Paperless Courts with members of the Supreme Court Bar Association (SCBA) and the Supreme Court Advocates on Record Association (SCAORA).
A circular to this effect was also issued on Thursday.
The circular also intimates that recent amendments made with respect to the filing of caveats have been rectified.
Read Circular Here:-
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