The World this Week By: LatestLaws.com | September,2020 | Week 2
Audio By: Monika Rahar
Editing By: Kumar Manglam, Founder, Digital Fortress
SUPREME COURT THIS WEEK:
- NLAT 2020: SC allows NLSIU to conduct separate entrance exam but restrain from declaring results and making admissions
- Justice AIS Cheema gets extension from SC as Member Judicial in NCLAT
- SC: Writ Petition Not Maintainable Against Judicial Order Passed By High Court, Read Order
https://www.latestlaws.com/latest-news/sc-expounds-writ-petition-not-maintainable-against-judicial-order-passed-by-high-court-read-order/
- SBI moves SC to Vacate stay imposed by Delhi High Court on recovering Dues from Anil Ambani by invoking his personal Guarantee
- Prashant Bhushan Contempt Case 2009: Supreme Court seeks Attorney General KK Venugopal's help
- SC directs Mumbai-based Consumer body, Airlines to file Affidavits on refunds on Tickets booked during Covid-19 Lockdown
- Supreme Court sends Maratha Quota matter to larger Bench
https://www.latestlaws.com/latest-news/supreme-court-sends-maratha-quota-matter-to-larger-bench/
- Govt clarifies to Apex Court: Usage of Disinfectant Tunnels harmful for Human Health
- Supreme Court dismisses plea against rising Fuel prices
https://www.latestlaws.com/latest-news/supreme-court-dismisses-plea-against-rising-fuel-prices/
- Justice R F Nariman appointed as Chairperson of Supreme Court Legal Services Committee
- Senior Lawyer Designation: SC agrees to hear plea for implementation of verdict and guidelines
DELHI HIGH COURT THIS WEEK:
- Centre moves HC for review of its direction to publish draft EIA in 22 languages
- Reassess viability of Physical Hearing: Senior Advocate to Delhi HC
- HC: Doctor’s Prescription Not Essential for Delhi Residents To Seek RT-PCR Test for COVID-19 (Read Order)
- Delhi HC seeks Centre, Netflix response to Mehul Choksi's plea on 'Bad Boy Billionaires' docuseries
- Approved ₹1 Crore grant for Needy Lawyers: Advocates Welfare Trustee Committee informs Delhi HC
BOMBAY HIGH COURT THIS WEEK:
1.HC adjourns Kangana Ranaut's plea against demolition of mumbai office till Sept 22
2. Activist seeks Bombay HC direction to get his details off Govt website & ₹50 lakh relief
ALLAHABAD HIGH COURT THIS WEEK:
1. HC stays demolition of resort owned by MP Azam Khan’s wife for 6 weeks
PUNJAB AND HARYANA HIGH COURT THIS WEEK:
1. Divorce case: High Court dismisses plea seeking waiver of six-month ‘cooling-off’ period
KERALA HIGH COURT THIS WEEK:
This High Court has issued General Directions for Investigation and Trial in POCSO Cases, Read Judgment
CALCUTTA HIGH COURT THIS WEEK:
HC: Sharing screenshots of virtual Court proceedings on LinkedIn amounts to Contempt of Court [Read Order]
MISCELLANEOUS NEW THIS WEEK:
1. Sushant Singh Rajput Case: Court rejects Bail plea of Rhea, Showik and 4 others
2. The Orissa State Government has asked the police headquarters to introduce lane driving on the national highways to reduce road accidents.
3. Jagan Mohan Reddy’s 3-Capital plan for Andhra gets Centre’s clear backing in High Court
4. Kesavananda Bharati, petitioner who led SC to produce landmark judgement, passes away
5. Golden Temple gets FCRA registration for Foreign Funds
https://www.latestlaws.com/latest-news/golden-temple-gets-fcra-registration-for-foreign-funds/
6. Jagan Mohan Reddy’s 3-Capital plan for Andhra gets Centre’s clear backing in High Court
7. Former Law Commission member, DU Professor Mool Chand Sharma passes away
8. CBI court rejects Yes Bank Founder Rana Kapoor’s anticipatory bail plea
9. CBI to ‘Locally Prosecute’ Indian who committed Fraud in Bahrain
10. This State Cabinet okays Revenue Reforms Bill. Know Details
https://www.latestlaws.com/latest-news/this-state-cabinet-okays-revenue-reforms-bill-know-details/
11. Online Gambling: High Court sends notice to Centre, wants reply in 3 weeks
12. Court Awards Rs. 5 Lakhs Compensation to Actress for unauthorized use of her Picture
13. Arnab Goswami, Kangana Ranaut face privilege motions in both Maha Houses
14. ICICI Bank- Videocon Case: ED arrest Chanda Kochhar's husband Deepak Kochhar in Money Laundering Case
INTERNATIONAL NEWS THIS WEEK:
1. Cop charged in George Floyd’s death argues he died by drug overdose, not knee on neck
2. Wuhan woman who lost her father to COVID-19 sues Chinese Govt over pandemic ‘cover-up
3. Judge orders US to stop detaining migrant children in Hotels
4. Julian Assange in UK Court to fight US Extradition Bid
5. Johnson sets Oct 15 as deadline for UK, EU to negotiate Post-Brexit trade deal
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