On Tuesday, the Apex Court refused to entertain a plea filed by Ex-ACP Bhanupratap Barge challenging the salary cut and the lack of PPEs in many states for police personnel who are on the frontline in the fight against coronavirus.

A bench of the Supreme Court, headed by Justice Ashok Bhushan and also comprising Justice Sanjay Kishan Kaul and Justice BR Gavai said that "We can't pass any order in the petition. We are sorry. Everybody is going through a very difficult time. These are policy matters. There can't be a super-government".

Ex-Assistant Commissioner of Police (ACP) Bhanupratap Barge had approached the SC seeking directions for the welfare of police personnel across the country alleging they were facing hardship in the face of coronavirus crisis.

Barge, in his plea, challenged the salary cuts in several states saying it was demotivating the cops and challenged the lack of protective gear for the police officials. 

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