OnSaturday, an ex-IPS officer moved the Supreme Court, challenging Tamil Nadu Governor Rajendra Vishwanath Arlekar's refusal to invite TVK chief C Joseph Vijay to form the government despite his party winning the highest number of seats.
The plea was filed by IPS M Ramasubramani (retd), who served as an Additional Director General of Police and the Inspector General of Police. His plea argued that the governor's decision amounts to an unconstitutional determination of a majority outside the Assembly.
It contended that the governor could not deny TVK an opportunity to prove its majority through a floor test
Picture Source :
