The National Consumer Disputes Redressal Commission (NCDRC) has nominated the benches of National Commission for the hearing of cases through video conferencing from 14th June till further orders.
The National Consumer Disputes Redressal Commission (NCDRC) has issued notification dated 11th June, 2021 and stated that,
“It is notified for information of all the concerned that the following Benches of the National Commission shall commence hearing of the cases through video conferencing from 14/06/2021, till further orders.”
The nominated benches are mentioned below”
Bench no. 1- Hon'ble President
Hon’ble Dr, S M Kantikar, Member
Bench no. 2- Hon’ble Mr, C Viswanath, Presiding Member
Hon'ble Mr. Justice Ram Surat Ram Maurya, Member
Bench no. 3- Hon’ble Ms. Justice Deepa Sharma, Presiding Member
Hon’ble Mr. Subhash Chandra, Member
Bench no. 6 -Hon’ble Mr. Dinesh Singh, Presiding Member
Read order
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