The Central Bureau of Investigation has arrested an Imposter posing as CBI official in a case registered against him.
A case was register against a Constable, Railway Protection Force (RPF), resident of District Meerut (Utter Pradesh) on certain allegations including impersonation as CBI official and committing extortion & forgery etc. The accused had come on deputation to CBI during July 2022 and was repatriated prematurely in March, 2023 to his parent organization RPF. It was alleged that after repatriation from CBI, he had used duplicate CBI Identity Card to impersonate as CBI official posted in CBI (Head Office), Delhi and took assistance of Naya Mandi Police Station, Muzaffarnagar, (UP) to serve a forged Notice purportedly issued by CBI in a case to a businessman of Muzaffarnagar. It was further alleged that the accused had demanded money from businessman for getting him relief in the said CBI case. It was also alleged that the accused threatened the businessman to strike a compromise with another person in a land dispute matter which was under litigation between them.
Searches were conducted at the premises of accused in Delhi & Meerut which led to recovery of forged documents including fake CBI Identity Card, forged Notice u/s 91 of CrPC purportedly issued by CBI in a criminal case and other incriminating documents. Further, incriminating documents were also recovered during search at the residential premise of said another person at District Meerut.
The accused is being produced today before the Court of CMM, RADC, New Delhi.
Investigation is continuing.
Picture Source :
