Supreme Court lawyer, Ardhendumauli Kumar Prasad is appointed as the Additional Advocate General (AAG) for the state of Uttar Pradesh.
Besides Prasad, two more lawyers - Ravendra Kumar and Ajay Aggarwal - are also appointed as AAGs for the state of Uttar Pradesh.
Prasad had resigned this year in July as the standing counsel for the Uttar Pradesh Government in Supreme Court citing personal reasons.
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