(Constitution Bench)
Before :- S.A. Bobde, CJI, DR. D.Y. Chandrachud, Ashok Bhushan, S. Abdul Nazeer and Sanjiv Khanna, JJ.
Review Petition (C) No. 2698-2699 of 2019 in Civil Appeal Nos. 10866-10867 of 2010. D/d. 12.12.2019.
M. Siddiq (D) Thr. Lr. - Petitioners
Versus
Mahant Suresh Das and Ors. Etc. Etc. - Respondents
With
Diary Nos. 44025 of 2019, R.P.(C) No. 2690 of 2019, Diary Nos. 44079 of 2019, Diary Nos. 44081 of 2019, Diary Nos. 44085 of 2019, Diary Nos. 44090 of 2019, Diary Nos. 44318 of 2019, Diary Nos. 44479 of 2019, Diary Nos. 44867 of 2019.
ORDER
Applications for listing of Review Petitions in open Court are dismissed.
2. We have carefully gone through the Review Petitions and the connected papers filed therewith. We do not find any ground, whatsoever, to entertain the same. The Review Petitions are, accordingly, dismissed.
