Sarup Singh Etc. Vs. State of Haryana & Ors. Etc.
[Civil Appeal Nos. 6763-6765 of 2018 @ Special Leave Petition (C) Nos. 30614-30616 of 2017]
[Civil Appeal Nos. 6766-6775 of 2018 @ Special Leave Petition (C) Nos. 18715-18724 of 2018]
[Diary No. 21005 of 2018]
KURIAN, J.
1. Delay condoned.
2. Leave granted.
3. These appeals are disposed of in terms of the Judgment passed by this Court in Civil Appeal No.12847 of 2017 titled as "Rajbir and Ors. Vs. State of Haryana & Ors." and other connected matters.
.......................J. [KURIAN JOSEPH]
.......................J. [SANJAY KISHAN KAUL]
New Delhi;
July 18, 2018.
Download the LatestLaws.com Mobile App
