Dev Raj and Ors etc Vs. State of Punjab and Ors.
[Civil Appeal No. 6346-54 of 2017 @ Special Leave Petition (C) Nos. 2743-2751 of 2017]
KURIAN, J.
1. Leave granted.
2. It is not in dispute that the issue raised in these appeals is the same as in Civil Appeal Nos. 1949-1966 of 2016.
3. Therefore, these appeals are disposed of in terms of the Judgment passed on 11.01.2017 in Civil Appeal Nos. 1949-1966 of 2016.
4. The judgment in Civil Appeal Nos. 1949-1966 of 2016 shall form part of this Judgment.
No costs.
.......................J. [KURIAN JOSEPH]
.......................J. [R. BANUMATHI]
New Delhi;
May 04, 2017.

