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K.K. Sharma Vs. High Court of Delhi & Ors. [JANUARY 22, 2015]
2015 Latest Caselaw 59 SC

Citation : 2015 Latest Caselaw 59 SC
Judgement Date : Jan/2015

    

K.K. Sharma Vs. High Court of Delhi & Ors.

[Civil Appeal No. 5838 of 2012]

[Civil Appeal No. 5839 of 2012]

[Civil Appeal No. 11197 of 2014 arising out of SLP (C) No. 3202 of 2014]

O R D E R

In the Judgment dated 15th December, 2014 passed in Civil Appeal No.5838 of 2012 and other connected matters, the date '23.10.1989' mentioned in paragraph 13 (at Page No.17) of the said judgment shall be read as '23.10.2009' and the date '16.01.2002' mentioned in paragraph 13 (at Page No.17) and date '16.1.2012' mentioned in Paragraph 20 (at Page 21) and the date '010.6.2012' mentioned in the last page (Page No.22) of the said judgment shall be read as '01.06.2012'.

.................J. [RANJAN GOGOI]

.................J. [R.K. AGRAWAL]

NEW DELHI

JANUARY 22, 2015.

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