Project Director, Lok Jambish Parishad & ANR. Vs. Zebunissha & Ors.
[I.A. No. 1 of 2011]
[I.A. No. 5 of 2010]
[Civil Appeal No.4059 of 2007]
O R D E R
Learned counsel for the applicants seek permission of this Court to withdraw I.A.NO.1 of 2011 in I.A.No.5 of 2010. Permission sought for is granted. I.A.No.1 is dismissed as withdrawn.
.......................J. (H.L. DATTU)
.......................J. (CHANDRAMAULI KR. PRASAD)
NEW DELHI;
JANUARY 04, 2013
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