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United India Insurance Co. Ltd. Vs K. M. Poonam & Ors
2011 Latest Caselaw 129 SC

Citation : 2011 Latest Caselaw 129 SC
Judgement Date : Feb/2011

    

United India Insurance Co. Ltd. Vs K. M. Poonam & Ors

Date: 18/02/2011

These Petitions were called on for JUDGMENT today. For Petitioner(s)

Mr. A.K. De, Adv.

Mr. Keshab Upadhyay, Adv.

Mr. Debasis Misra, Adv.-on-record.

For Respondent(s)

UPON hearing counsel the Court made the following

O R D E R

Hon'ble Mr. Justice Altamas Kabir pronounced the judgment of the Bench comprising His Lordship and Hon'ble Mr. Justice Cyriac Joseph. Leave granted. The appeals are disposed of in terms of the signed judgment. The parties shall bear their own costs.

(Anita Malhotra)

(Juginder Kaur)

Sr.P.A.

Court Master

[Signed Reportable Judgment is placed on the file]

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