Siddhu Matriculation Hr. Secondary School Vs. K. Shyam Sunder & Ors
O R D E R
All the Civil appeals are disposed of in terms of our judgment delivered today in Civil Appeal Nos. 6015-6027 of 2011 (State of Tamil Nadu & Ors. v. K. Shyam Sunder & Ors.).
All other applications, if any, filed in these appeals/connected matters also stand disposed of. We do not think it appropriate to entertain the contempt petitions. Thus, the same stand dismissed.
.............................J. (J.M. PANCHAL)
.............................J. (DEEPAK VERMA)
.............................J. (Dr. B.S. CHAUHAN)
New Delhi,
August 9, 2011
