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Om Prakash Srivastava Vs. Union of India Thr. C.B.I. & Ors. [2009] INSC 56 (13 January 2009)
2009 Latest Caselaw 54 SC

Citation : 2009 Latest Caselaw 54 SC
Judgement Date : Jan/2009

    

Om Prakash Srivastava Vs. Union of India Thr. C.B.I. & Ors. [2009] INSC 56 (13 January 2009)

Judgment

CRIMINAL ORIGINAL JURISDICTION CRIMINAL MISC. PETITION NO.20556 OF 2008 IN WRIT PETITION (CRL.) NO(s). 219 OF 2001 VERSUS ORDER Heard learned counsel for the Petitioner.

Criminal Miscellaneous Petition No.20556/2008 in W.P.(Crl.)No.219/2001 is dismissed.

.....................J. (TARUN CHATTERJEE)

.....................J. (V.S. SIRPURKAR)

NEW DELHI,

JANUARY 13, 2009.

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