Friday, 24, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

State of Punjab & Ors Vs. M/S. Sankeshwar Hosiery Industry [2008] INSC 394 (7 March 2008)
2008 Latest Caselaw 274 SC

Citation : 2008 Latest Caselaw 274 SC
Judgement Date : Mar/2008

    

State of Punjab & Ors Vs. M/S. Sankeshwar Hosiery Industry [2008] INSC 394 (7 March 2008)

S.H. Kapadia & B. Sudershan Reddy CIVIL APPEAL NO. 1816 OF 2008 [Arising out of S.L.P. (CIVIL) NO.7649 of 2007] KAPADIA, J.

Leave granted.

In view of our decision in the case of State of Punjab & Others etc. etc. v. M/s. Perfect Synthetics etc. etc. Civil Appeal No.1072 of 2008, the civil appeal is dismissed with no order as to costs.

 

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter