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Sunita Sharma Vs. Upendra Kumar Sharma [2008] INSC 341 (3 March 2008)
2008 Latest Caselaw 221 SC

Citation : 2008 Latest Caselaw 221 SC
Judgement Date : Mar/2008

    

Sunita Sharma Vs. Upendra Kumar Sharma [2008] INSC 341 (3 March 2008)

S.H.KAPADIA & B.SUDERSHAN REDDY O R D E R TRANSFER PETITION (C) NO. 670 OF 2007 Transfer is made absolute in terms of prayer `A' which is quoted herein below:

"Transfer the matrimonial title suit no.47 of 2007 under section 9 of HMA pending in the court of Principle Judge, Family Court, Gaya from Gaya to Family Court, Delhi at Tis Hazari."

Transfer petition is accordingly allowed.

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