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Rameshwar (D) Thru Lrs Vs. Mahant Beharidas [2008] INSC 137 (5 February 2008)
2008 Latest Caselaw 118 SC

Citation : 2008 Latest Caselaw 118 SC
Judgement Date : Feb/2008

    

Rameshwar (D) Thru LRS Vs. Mahant Beharidas [2008] Insc 137 (5 February 2008)

Tarun Chatterjee & Dalveer Bhandari

O R D E R REVIEW PETITION (C) N0. 1643 OF 2007 IN SLP(C) No.17596 OF 2007 Application for permission to make oral submissions is rejected.

We have carefully gone through the Review Petition and the connected records. We do not find any merit therein. The Review Petition is, accordingly, dismissed.

 

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