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Prabhjindeer Kaur Vs. Jasminder Singh [2008] INSC 135 (5 February 2008)
2008 Latest Caselaw 116 SC

Citation : 2008 Latest Caselaw 116 SC
Judgement Date : Feb/2008

    

Prabhjindeer Kaur Vs. Jasminder Singh [2008] Insc 135 (5 February 2008)

Tarun Chatterjee & Dalveer Bhandari

O R D E R REVIEW PETITION (C) N0. 1549 OF 2007 IN SLP(C) No.19303 OF 2007

We have carefully gone through the Review Petition and the connected records. We do not find any merit therein. The Review Petition is, accordingly, dismissed.

 

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