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R. Gandhi Vs. Union of India & Ors [2005] INSC 52 (20 January 2005)
2005 Latest Caselaw 52 SC

Citation : 2005 Latest Caselaw 52 SC
Judgement Date : Jan/2005

    

R. Gandhi Vs. Union of India & Ors [2005] Insc 52 (20 January 2005)

C.J.I, G.P. Mathur & P.K. Balasubramanyan

JUDGEMENT O R D E R

Though, pursuant to the order of transfer made in Transfer Petition (Civil) Nos. 737-738 of 2003, the records of these cases are received in this Court, the requirements of Order XXXVIA Rule 5 of the Supreme Court Rules have not yet been complied with and the requisite paper books produced. We think that it will be proper to consider these cases after the procedural requirements are met. These cases will, therefore, be listed for hearing later, after they are ripe for hearing.

 

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