The Patiala Central Co Operative Bank Ltd. Vs. The Patiala Central Cooperative Bank Employees Union & Anr [1996] INSC 1141 (16 September 1996)
Sen, S.C. (J) Sen, S.C. (J) Jeevan Reddy, B.P. (J) Majmudar S.B. (J)
ACT:
HEAD NOTE:
WITH CIVIL APPEAL NOS. 4074 AND 4075-76 OF 1988
In view of the opinions delivered today, the appeals are allowed and the judgment of the High Court is Set aside subject to the observations made in our opinions.
No orders as to costs.
