Delhi Judicial Service, Prelims Exam,2008
Delhi Judicial Service, Prelims Exam,2008
Tuesday, 12, May, 2026
- ‘No arrest without Written Grounds’: UP Govt assures HC of strict BNSS Compliance
- 13 साल बाद हत्या के दो आरोपी बरी, हाईकोर्ट ने बदला जिला अदालत का फैसला, उम्रकैद की सजा रद्द
- Research Fellowship at Vidhi Centre for Legal Policy, Bengaluru: Apply by May 15, 2026!
- CfP: International Law Conference by Lloyd Law College, Greater Noida [Aug 21 – 22; Hybrid]: Submit by June 15!
- JOB POST: Assistant Professor (Law) at Symbiosis Law School, Hyderabad: Apply Now!
- हाईकोर्ट ने हजारीबाग बच्ची हत्याकांड में पुलिस जांच पूरी होने के बाद होगी सुनवाई
- 'जल्दबाजी में फैसला नहीं', सुप्रीम कोर्ट ने मदरसों को RTE में लाने पर फौरन आदेश देने से किया इनकार
- No need to implead Second Wife in Sec.125 CrPC Petition filed by First Wife, Rules HC
- महाभारत छोटा लगेगा, संजय कपूर के परिवार में जारी विवाद पर बोला सुप्रीम कोर्ट; 30000 करोड़ का मामला
- यमुना किनारे पूजा-पाठ से लेकर पार्किंग तक पर पाबंदी; दिल्ली हाई कोर्ट का बड़ा फैसला
- NRI परिवार की जमीन हड़पने के मामले में हाई कोर्ट सख्त, जमानत याचिका खारिज हुई तो अपनाया था नया रास्ता
- HC sets aside Centre's advisory on release of 'Lawrence of Punjab' Docu, directs makers to remove 'Lawrence' and 'Punjab' from title
- मुस्लिम से हिंदू बने प्रोफेसर को परेशान कर रही थी पुलिस, हाईकोर्ट ने लगाई फटकार
- HC Clarifies: Right to Residence under DV Act does not create Ownership Rights Over In-Law's Property
- SC on Sunjay Kapur Estate Row: "Mahabharat will look very small" as fresh allegations are made amid mediation by Ex-CJI Chandrachud
