WPMS/3535/2025
2026 Latest Caselaw 77 UK

Uttarakhand High Court

WPMS/3535/2025 on 3 January, 2026

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

                Office Notes,
               reports, orders
Wpss           or proceedings
noSL.   Date    or directions                 COURT'S OR JUDGES'S ORDERS
 No            and Registrar's
                  order with
                 Signatures
                                 WPMS No. 3535 of 2025
                                 Hon'ble Manoj Kumar Tiwari, J

                                 1.   Ms. Reema Rana, learned counsel for
                                 the petitioner.
                                 2.   Issue notice to the respondents

returnable within four weeks.

3. Steps to be taken within a week.

4. List this case on 11.03.2026.

5. Till the next date of listing, effect and operation of the judgment dated 19.09.2025 passed by State Information Commissioner (Respondent no. 2) shall remain stayed.

6. Stay application (IA No. 1 of 2025) stands disposed of.

(Manoj Kumar Tiwari, J) 03.01.2026 Aswal