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WPMB/62/2026
2026 Latest Caselaw 457 UK

Citation : 2026 Latest Caselaw 457 UK
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMB/62/2026 on 30 January, 2026

                    Office Notes,
                   reports, orders
sSL                or proceedings
.        Date       or directions                    COURT'S OR JUDGE'S ORDERS
No.                and Registrar's
                     order with
                     Signatures
                                     WPMB No. 62 of 2026


      30.01.2026                     Hon'ble Subhash Upadhyay, J.

Mr. Arvind Kumar Sharma, Advocate, for the petitioner.

2. Mr. J. C. Pandey, learned Standing Counsel for the State.

3. Issue notice to the respondent nos. 4 & 5.

4. Steps be taken within a week.

5. List this matter on 24.02.2026.

6. Counter affidavit be filed by the respondents in the meantime.

7. Award of tender, if any, in pursuance to order dated 20.01.2026 shall be subject to the final decision of the writ petition.

8. Urgency Application (IA No. 1 of 2026) stands disposed of.

(Subhash Upadhyay, J.) Vacation Judge 30.01.2026 Kaushal

 
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