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WPMB/59/2026
2026 Latest Caselaw 455 UK

Citation : 2026 Latest Caselaw 455 UK
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMB/59/2026 on 30 January, 2026

                    Office Notes,
                   reports, orders
sSL                or proceedings
.        Date       or directions                    COURT'S OR JUDGE'S ORDERS
No.                and Registrar's
                     order with
                     Signatures
                                     WPMB No. 59 of 2026


      30.01.2026                     Hon'ble Subhash Upadhyay, J.

Mr. Tanupriya Joshi, Advocate, for the petitioner.

2. Mr. Gajendra Triapthi, learned Standing Counsel for the State.

3. Learned counsel for the State prays for and is granted three weeks' time to file the counter affidavit.

4. List this case on 23.02.2026.

5. Urgency Application (IA No. 1 of 2026) stands disposed of.

(Subhash Upadhyay, J.) Vacation Judge 30.01.2026 Kaushal

 
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