WPCRL/169/2026
2026 Latest Caselaw 393 UK

Uttarakhand High Court

WPCRL/169/2026 on 29 January, 2026

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                           COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      29.01.2026                        WPCRL No.169 of 2026
                                        Hon'ble Subhash Upadhyay, J.

Ms. Aishwarya Thapliyal, learned counsel holding brief of Mr. Abhishek Verma, learned counsel for the petitioner.

2. Mr. Devendra Singh, learned A.G.A. for the State/respondent no.1.

3. Issue notice to respondent nos.2 and 3, returnable in three weeks.

4. List on 20.02.2026.

(Subhash Upadhyay, J.) Vacation Judge 29.01.2026

Rajni