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WPSB/42/2026
2026 Latest Caselaw 390 UK

Citation : 2026 Latest Caselaw 390 UK
Judgement Date : 29 January, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPSB/42/2026 on 29 January, 2026

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                           COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      29.01.2026                        WPSB No.42 of 2026
                                        Hon'ble Subhash Upadhyay, J.

Mr. Sanjay Raturi, learned counsel for the petitioner.

2. Mr. S.S. Chaudhary, learned Standing Counsel for the State.

3. Ms. Irum Zeba, learned counsel (through V.C.) holding brief of Dr. Kartikey Hari Gupta, learned counsel for respondent no.4.

4. Counter affidavit, if any, to be filed in four weeks.

5. List on 10.03.2026.

(Subhash Upadhyay, J.) Vacation Judge 29.01.2026

Rajni

 
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