C528/130/2026
2026 Latest Caselaw 389 UK

Citation : 2026 Latest Caselaw 389 UK
Judgement Date : 29 January, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

C528/130/2026 on 29 January, 2026

                    Office Notes,
                   reports, orders
sSL                or proceedings
.        Date       or directions                    COURT'S OR JUDGE'S ORDERS
No.                and Registrar's
                     order with
                     Signatures
                                     C-528 Petition No. 130 of 2026


      29.01.2026                     Hon'ble Subhash Upadhyay, J.

Mr. Mohd. Safdar, learned counsel for the applicant.

2. Mr. Vasvanand Maulaki, learned Deputy A.G., assisted by Mr. Virendra Singh Rawat, learned AGA for the State.

3. Counter if any may be filed by the State within ten days.

4. List this case on 24.02.2026.

(Subhash Upadhyay, J.) Vacation Judge 29.01.2026 Kaushal

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