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WPSS/1584/2024
2026 Latest Caselaw 808 UK

Citation : 2026 Latest Caselaw 808 UK
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPSS/1584/2024 on 9 February, 2026

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                                                                      2026:UHC:712
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions               COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPSS/1584/2024
                               Hon'ble Manoj Kumar Tiwari, J.

Mr. Dinesh Gahatori, Advocate for the petitioner.

Mr. Narayan Dutt, Standing Counsel for the State.

2. Petitioner is serving as Revenue Sub Inspector in District Haridwar. He was transferred from Tehsil Roorkee to Tehsil Laksar vide order dated 03.08.2024. Petitioner challenged said transfer order on the ground that no option was called from him and since he is a senior employee, who is due to retire in the month of June, 2026, his transfer is in violation of Transfer Act, 2017.

3. Coordinate Bench of this Court passed an interim order on 22.08.2024, pursuant to which petitioner is still serving at Roorkee.

4. Transfer is an incidence of service; however, as per Government Policy, government servants are normally not to be transferred at the fag end of their service.

5. Having regard to the facts and circumstances of the case and also in view of 2026:UHC:712

the fact that petitioner is going to retire within four months, the writ petition is disposed of with liberty to petitioner to make representation against his transfer. If he makes representation within two weeks from today, decision thereupon shall be taken, as per law, within eight weeks thereafter.

6. For a period of ten weeks or till decision is taken, whichever is earlier, status quo, qua petitioner's posting shall be maintained.

(Manoj Kumar Tiwari, J.) 09.02.2026 Mahinder/

MAHINDER SINGH DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=da6212e6e78d94ed3134842bc6a8d6ca168979ca7b8c2f031a92d1a18b08923c, postalCode=263001, st=UTTARAKHAND, serialNumber=AB77B7C5B240908B392BE84F5CDD4C2AF35DC4626D305B1BC9EA4BABA43D2B8F, cn=MAHINDER SINGH Date: 2026.02.09 17:38:30 +05'30'

 
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