WPMS/3563/2023
2026 Latest Caselaw 804 UK

Uttarakhand High Court

WPMS/3563/2023 on 9 February, 2026

Author: Pankaj Purohit

Bench: Pankaj Purohit

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures



                                  WPMS No.3563 of 2023
                                  Hon'ble Pankaj Purohit, J.

Mr. Shobhit Joshi, Advocate for the petitioner.

2. Mr. Suyash Pant, S.C. for the State/respondent nos.1 to 3.

3. Mr. Anil Kumar Joshi, Advocate holding brief of Ms. Menka Tripathi, Advocate for respondent no.4.

4. Mr. Partiosh Dalakoti, Advocate for respondent no.5.

5. Delay Condonation Application (IA No.3 of 2024) for condoning delay in filing counter affidavit is allowed. Counter affidavit filed on behalf of the State is taken on record.

6. Delay Condonation Application (IA No.4 of 2024) for condoning delay in filing counter affidavit is allowed. Counter affidavit filed on behalf of the State is taken on record.

7. Misc. Application (IA No.5 of 2025) is allowed. Rejoinder affidavit filed on behalf of the petitioner is taken on record.

8. Misc. Application (IA No.6 of 2025) is allowed. Rejoinder affidavit filed on behalf of the petitioner is taken on record.

9. Learned counsel for respondent no.4 prays for and is granted four weeks' time for filing counter affidavit.

10. List this case on 23.03.2026.

(Pankaj Purohit, J.) 09.02.2026 SK