WPCRL/271/2026
2026 Latest Caselaw 775 UK

Citation : 2026 Latest Caselaw 775 UK
Judgement Date : 6 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPCRL/271/2026 on 6 February, 2026

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                  COURT'S OR JUDGES'S ORDERS
No                 Registrar's order with
                        Signatures
      06.02.2026                            WPCRL No.271 of 2026
                                            Hon'ble Siddhartha Sah, J.

Mr. Deepak Petshali, learned counsel for the petitioners.

2. Mr. B. N. Maulekhi, learned DAG for the State.

3. Learned counsel for the petitioners seeks and is granted two days' time to cure the defects.

4. List thereafter.

(Siddhartha Sah, J.) Vacation Judge 06.02.2026 BS

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