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WPCRL/249/2026
2026 Latest Caselaw 649 UK

Citation : 2026 Latest Caselaw 649 UK
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPCRL/249/2026 on 4 February, 2026

              Office Notes,
       Date      reports,
                orders or                COURT'S OR JUDGE'S ORDERS
              proceedings
              or directions
                   and
               Registrar's
               order with
               Signatures
D/25                          WPCRL No.249 of 2026
                              Hon'ble Siddhartha Sah, J.

Mr. Abhishek Verma, Advocate for the petitioner.

Mr. G.S. Sandhu, AAG assisted by Mr. Deepak Bhardwaj, Brief Holder for the State/respondent nos.1 and 2. Mr. Aditya Singh, Advocate for respondent no.3 appeared through video conferencing. On an oral request of the petitioner, he is permitting to place on record the amended copy of the cause title of the writ petition and also of the stay application during the course of the day.

List on 05.02.2026, as fresh.

(Siddhartha Sah, J.) Vacation Judge 04.02.2026 Sanjay

 
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